Delhi High Court - Orders
Modipon Limited Through Its Director & ... vs Punjab National Bank Through Its Zonal ... on 1 April, 2025
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh, Anup Jairam Bhambhani
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11410/2019
MODIPON LIMITED THROUGH ITS DIRECTOR & ANR
.....Petitioners
Through:
versus
PUNJAB NATIONAL BANK THROUGH ITS ZONAL HEAD
.....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 01.04.2025 List on 1st May, 2025.
CHANDRA DHARI SINGH, J ANUP JAIRAM BHAMBHANI, J APRIL 1, 2025 ss Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/04/2025 at 22:07:22