Supreme Court - Daily Orders
Jagmohan Singh vs National Insurance Company Ltd. on 13 December, 2022
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.801 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.23825/2020
(Arising out of impugned final judgment and order dated 09-04-2019
in WPSB No.215/2014 passed by the High Court of Uttarakhand at
Nainital)
JAGMOHAN SINGH Petitioner(s)
VERSUS
NATIONAL INSURANCE COMPANY LTD. & ORS. Respondent(s)
Date : 13-12-2022 This petition was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Sanpreet Singh Ajmani, Adv. (Mentioned by)
Mr. Yaksha Sharma, Adv.
Mr. Varun Mishra, Adv.
Ms. Manju Jetley, AOR
For Respondent(s)
Mr. Vivek Kishore, AOR
UPON being mentioned the Court made the following
O R D E R
1 On mentioning, the matter is taken on Board.
2 Counsel appearing on behalf of the petitioner states that in view of the notice which has been issued to the petitioner by the respondents and in order to facilitate the release of the pension, he has instructions to withdraw the Special Leave Petition.
Signature Not Verified3 The Special Leave Petition is dismissed as withdrawn.
Digitally signed by CHETAN KUMAR Date: 2022.12.15 17:18:16 IST Reason: (CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. Assistant Registrar