Kali Ram Sinha vs The State Of Chhattisgarh 112 ... on 18 June, 2018

[Cites 1, Cited by 10]

Chattisgarh High Court

Kali Ram Sinha vs The State Of Chhattisgarh 112 ... on 18 June, 2018

Bench: Thottathil B. Radhakrishnan, Parth Prateem Sahu

                                       1


                                                                          NAFR
           HIGH COURT OF CHHATTISGARH, BILASPUR
                             WA No. 209 of 2018

(Arising out of common order dated 05.02.2017 passed in WPS No. 6140 of 2017 &
                    connections by the learned Single Judge)

   Chouban Singh Tandi S/o Ram Singh Aged About 51 Years R/o Ganesh Chowk,
    Ward No. 12, Labour Camp, Jamul Tahsil and District Durg Chhattisgarh.
                                                                    ---- Appellant
                                    Versus
  The State of Chhattisgarh Through Labour Secretary And Labour
    Commissioner, Raipur, District Raipur Chhattisgarh.
  President State Industrial Court of Chhattisgarh at Raipur, Mahanadi Khand,
    near D.K.S. Bhawan, Raipur, District Raipur Chhattisgarh.
  Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg
    Chhattisgarh.
  General Manager (Now Vice President), The Associated Cement Companies
    Limited, Registered Under Indian Companies Act with The Registrar of
    Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve
    Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul
    Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its
    Vice President I.M. Sharma.
                                                               ---- Respondents

WA No. 215 of 2018

 Ghasiya Ram Janghel S/o Sunhar Janghel Aged About 65 Years R/o M. No. 196, Ganesh Chowk , Labour Camp, Ward No. 12, Jamul Cement Works , Durg District Durg Chhattisgarh.

---- Appellant Versus  The State of Chhattisgarh Through Labour Secretary And Labour Commissioner, Raipur, District Raipur Chhattisgarh.  President State Industrial Court of Chhattisgarh at Raipur, Mahanadi Khand, near D.K.S. Bhawan, Raipur, District Raipur Chhattisgarh.  Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg Chhattisgarh.

 General Manager (Now Vice President), The Associated Cement Companies Limited, Registered Under Indian Companies Act with The Registrar of Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its Vice President I.M. Sharma.

---- Respondents WA No. 225 of 2018  Bhavsingh Nisahd S/o Ajuram Nishad Aged About 66 Years R/o Ward No. 12, Yadav Para, Dadjara, Bemetara, District Bemetara Chhattisgarh.  Pragatisheel Cement Shramik Sangh Labour Camp Jamul Bhilai District Durg Chhattisgarh.

---- Appellants Versus  The State of Chhattisgarh Through Labour Secretary And Labour Commissioner, Raipur, District Raipur Chhattisgarh.  President State Industrial Court of Chhattisgarh at Raipur, Mahanadi Khand, near D.K.S. Bhawan, Raipur, District Raipur Chhattisgarh.

 Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg Chhattisgarh.

---- Respondents WA No. 235 of 2018  Kailash Yadav S/o Shama Yadav Aged About 67 Years R/o 1407, Nandini Road , Rajeev Nagar, Chhawani, Bhilai Durg, Tahsil And District Durg Chhattisgarh.

---- Respondents WA No. 239 of 2018  Kurmapu Apparao S/o Kurmapu Ramayya Aged About 62 Years R/o 3-13, Peddaveedhi Savarabanapuram, Nandigam, Srikakulam, Andhra Pradesh.

---- Respondents WA No. 243 of 2018  Kali Ram Sinha S/o Pusau Ram Sinha Aged About 53 Years R/o 427 Bhagwat Chowk, Labour Camp, Ward No. 8 , Jamul, Jamul Cement Works District Durg Chhattisgarh.

-- Appellant Versus  The State of Chhattisgarh Through Labour Secretary And Labour Commissioner, Raipur, District Raipur Chhattisgarh.

 President State Industrial Court of Chhattisgarh at Raipur, Mahanadi Khand, near D.K.S. Bhawan, Raipur, District Raipur Chhattisgarh.  Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg Chhattisgarh.

---- Respondents WA No. 244 of 2018  Rajkumar Ramteke S/o Parmanand Ramteke, Aged About 52 Years R/o Durga Chowk, Labour Camp, Ward No. 13, Jamul Cement Works, Durg, Tahsil And District Durg Chhattisgarh.

---- Respondents WA No. 245 of 2018  Nobul Augustus Nathan S/o J.A. Nathan, Aged About 71 Years R/o B/19, Ward No. 14, Acc Housing Sosayati, Kurud, Jamul, Tahsil And District Durg Chhattisgarh.

---- Respondents WA No. 246 of 2018  Mangluram Thakur S/o Derha Thakur Aged About 76 Years R/o Shitlapara, Hathkhoj, Ward No. 2, Bhilai Charoda, Durg Tahsil And District Durg Chhattisgarh.

---- Appellant 4 Versus  The State of Chhattisgarh Through Labour Secretary And Labour Commissioner, Raipur, District Raipur Chhattisgarh.  President State Industrial Court of Chhattisgarh at Raipur, Mahanadi Khand, near D.K.S. Bhawan, Raipur, District Raipur Chhattisgarh.  Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg Chhattisgarh.

---- Respondents WA No. 248 of 2018  Kachru Dhruv S/o Jank Ram Dhruv, Aged About 70 Years R/o Puran, Baloda Bazar, District Balodabazar Bhatapara Chhattisgarh.

---- Respondents WA No. 257 of 2018  Sarjuprasad S/o Y. Kedar Nath, Aged About 52 Years R/o Ward No. 13, Lavkush Nagar, Acc Jamul, Jamul Cement Works, Durg, District Durg Chhattisgarh.

Versus  The State of Chhattisgarh Through Labour Secretary And Labour Commissioner, Raipur, District Raipur Chhattisgarh.  President State Industrial Court of Chhattisgarh at Raipur, Mahanadi Khand, near D.K.S. Bhawan, Raipur, District Raipur Chhattisgarh.  Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg Chhattisgarh.

---- Respondents WA No. 258 of 2018  Tarachand Yadav S/o Bhagela Yadav, Aged About 60 Years Subhash Nagar, Ward No. 10, Jamul, Tahsil And District Durg Chhattisgarh.

---- Appellant 5 Versus  The State of Chhattisgarh Through Labour Secretary And Labour Commissioner, Raipur, District Raipur Chhattisgarh.  President State Industrial Court of Chhattisgarh at Raipur, Mahanadi Khand, near D.K.S. Bhawan, Raipur, District Raipur Chhattisgarh.  Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg Chhattisgarh.

---- Respondents WA No. 270 of 2018  Moses Sona S/o Suban Sona Aged About 49 Years R/o Home No. 172, Ganesh Chowk , Ward No. 12, Acc Colony, Jamul Cement Works, Tahsil And District Durg Chhattisgarh.

---- Respondents WA No. 272 of 2018  Kheduram Sahu S/o Bisouharam Sahu, Aged About 50 Years R/o Labour Camp, Bhagwat Chowk, Ward No. 8, Jamul, Tahsil And District Durg (C.G.)

---- Respondents WA No. 277 of 2018  Videshi Sahu S/o Bhunnu Sahu, Aged About 57 Years R/o Ward No. 13, Near Masuriya Talab, Labour Camp, Jamul, Durg, District Durg Chhattisgarh.

---- Appellant 6 Versus  The State of Chhattisgarh Through Labour Secretary And Labour Commissioner, Raipur, District Raipur Chhattisgarh.  President State Industrial Court of Chhattisgarh at Raipur, Mahanadi Khand, near D.K.S. Bhawan, Raipur, District Raipur Chhattisgarh.  Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg Chhattisgarh.

---- Respondents WA No. 283 of 2018  Shyam Murty S/o A Jangmayya, Aged About 57 Years R/o 181, Odiya Basti, Kranti Market, Ward No. 34, Zone-3, Khursipar, Bhilai, Durg, District Durg (C.G.)

-- Appellant Versus  The State of Chhattisgarh Through Labour Secretary And Labour Commissioner, Raipur, District Raipur Chhattisgarh.  President State Industrial Court of Chhattisgarh at Raipur, Mahanadi Khand, near D.K.S. Bhawan, Raipur, District Raipur Chhattisgarh.  Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg Chhattisgarh.

---- Respondents WA No. 285 of 2018  Ramanand Nirmalkar S/o Anklha Nirmalkar, Aged About 69 Years R/o Ganesh Nagar, Jamul, Ward No. 5, Jamul, Jamul Cement Works, District Durg (Chhattisgarh)

---- Respondents WA No. 287 of 2018  Meghu Nishad S/o Dukalha Nishad Aged About 53 Years R/o 699, Ganesh Nagar, Ward No. 5, Jamul, Jamul Cement Work, Durg District Durg (C.G.)

---- Appellant 7 Versus  The State of Chhattisgarh Through Labour Secretary And Labour Commissioner, Raipur, District Raipur Chhattisgarh.  President State Industrial Court of Chhattisgarh at Raipur, Mahanadi Khand, near D.K.S. Bhawan, Raipur, District Raipur Chhattisgarh.  Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg Chhattisgarh.

---- Respondents WA No. 288 of 2018  Rameshwar Sahu S/o Shivaram Sahu Aged About 65 Years R/o 44o , Ward No. 12 Labour Camp , Jamul , Bhagawan Chowk , Jamul , Jamul Cement Woks , Durg District Durg Chhattisgarh.

---- Respondents WA No. 289 of 2018  Suban S/o Jambo Aged About 52 Years R/o Chandrama Chowk , Shivaji Nagar, Ward No. 28, Khursipar , Bhilai Durg District Durg Chhattisgarh.

---- Respondents  8 WA No. 290 of 2018  Nage Mahananda S/o Gadana Mahananda, Aged About 76 Years R/o Panchayatpara, Manigaon , Mahulpara , Balangir (Orissa )

---- Respondents WA No. 291 of 2018  Sudama Das Manikpuri S/o Babu Das Manikpuri, Aged About 51 Years R/o House No. 1003, Ward No. 14, Bhatha Para, Near Vishwakarma Mandir, Kurud, Bhilai, Jamul Cement Works, Durg, District Durg Chhattisgarh.

---- Respondents WA No. 293 of 2018  Gangaprasad Nishad S/o Ramsingh Aged About 60 Years R/o Ganesh Nagar, Ward No. 5, Ravanbhatha, Jamul, Tahsil And District Durg Chhattisgarh.

 General Manager (Now Vice President), The Associated Cement Companies Limited, Registered Under Indian Companies Act with The Registrar of Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve 9 Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its Vice President I.M. Sharma.

---- Respondents WA No. 295 of 2018  Sumer Sahu S/o Manglram Sahu Aged About 55 Years R/o House No. 197, Dhaur , Durg District Durg Chhattisgarh.

---- Respondents WA No. 298 of 2018  Raju Sahu S/o S/o Panchram Sahu Aged About 53 Years R/o Azad Chowk, Acc Jamul, Ward No. 16, Jamul Cement Works, Durg, District- Durg, Chhattisgarh.

---- Respondents WA No. 304 of 2018  Jeevan Lal Teli S/o Baruwa Ram Teli Aged About 53 Years R/o 19 ,bod , Saja Keshtara , District Bemetara Chhattisgarh.

 General Manager (Now Vice President), The Associated Cement Companies Limited, Registered Under Indian Companies Act with The Registrar of Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul 10 Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its Vice President I.M. Sharma.

---- Respondents WA No. 305 of 2018  Vijay Verma S/o Bhav Singh Aged About 54 Years R/o Shiv Mandir, Masuriya , Talab, Ward No. 13, Jamul, Tahsil And District Durg Chhattisgarh.

---- Respondents WA No. 306 of 2018  Netram Gadewal S/o S/o Umend Singh Gadewal Aged About 52 Years R/o Shivpuri, Ward No. 15, Jamul Cement Works, Durg,tahsil And District- Durg, Chhattisgarh.

---- Respondents WA No. 307 of 2018  Ganeshiya Sahu W/o W/o Alakh Ram Sahu Aged About 58 Years R/o Chandanpara, Acc Jamul, Ward No. 13, Jamul, Cement Works, Durg, District- Durg, Chhattisgarh.

 General Manager (Now Vice President), The Associated Cement Companies Limited, Registered Under Indian Companies Act with The Registrar of Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve 11 Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its Vice President I.M. Sharma.

---- Respondents WA No. 308 of 2018  Shriram Chaudhri S/o S/o Late Nepal Chaudhri Aged About 50 Years R/o Ward No. 14, Rajiv Nagar, Jamul, District- Durg, Chhattisgarh.

---- Respondents WA No. 310 of 2018  Rambai Gond W/o W/o Jeevrakhan Gond Aged About 72 Years R/o Nawagaonheera, Ward No. 12, Chilfi, Bemetara, District- Bemetara (C.G.)

---- Respondents WA No. 311 of 2018  Karan Singh Yadav S/o Indarman Yadav, Aged About 65 Years R/o Asharam Bapu Nagar, Ward No. 5, Jamul, Jamul Cement Works, Durg, District Durg Chhattisgarh.

 General Manager (Now Vice President), The Associated Cement Companies Limited, Registered Under Indian Companies Act with The Registrar of Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve 12 Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its Vice President I.M. Sharma.

---- Respondents WA No. 315 of 2018  Bhagwan Siingh S/o S/o Ganesh Singh Aged About 69 Years R/o Ward No. 15, Shivpuri, Jamul Cement Works, Durg, District- Durg, Chhattisgarh.

---- Respondents WA No. 320 of 2018  Bhoj Ram Verma S/o Derha Ram Verma Aged About 69 Years R/o Malpuri Kala, Malpuri, Oteband District Durg Chhattisgarh.

---- Respondents WA No. 324 of 2018  Durpat Bai Gaund W/o Keju Ram, Aged About 77 Years R/o Durga Chowk, Jamul, Ward No. 8, Jamul, District Durg, Chhattisgarh.

 General Manager (Now Vice President), The Associated Cement Companies Limited, Registered Under Indian Companies Act with The Registrar of Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul 13 Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its Vice President I.M. Sharma.

---- Respondents WA No. 349 of 2018  Karan Sinha S/o Rupau Sinha, Aged About 65 Years R/o Bhagwat Chowk, Ward No. 8, Labour Camp, Jamul Tahsil And District Durg Chhattisgarh.

---- Respondents WA No. 367 of 2018  Pawan Kumar Vaishnav S/o Shankar Das Vaishnav, Aged About 49 Years R/o Aajad Chowk, Shivpuri, Acc Jamul, Ward No. 16, Jamul Cement Works, Durg, District Durg Chhattisgarh.

---- Respondents WA No. 368 of 2018  Khosti Ram S/o Maadhu Sona, Aged About 60 Years R/o Ward No. 12, Acc Colony, Jamul Cement Works, Tahsil And District Durg Chhattisgarh.

 General Manager (Now Vice President), The Associated Cement Companies Limited, Registered Under Indian Companies Act with The Registrar of Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul 14 Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its Vice President I.M. Sharma.

---- Respondents WA No. 369 of 2018  Danaro Sonani S/o Madhu Sonani, Aged About 65 Years R/o Bec Chowk, Rajeev Nagar, Chhawani, Bhilai, District Durg Chhattisgarh.

---- Respondents WA No. 370 of 2018  Puranlal Sahu S/o Ratanlal Sahu, Aged About 57 Years R/o Ganesh Nagar, Ward No. 5, Ravanbhatha, Jamul, Tahsil And District Durg Chhattisgarh.

---- Respondents WA No. 373 of 2018  Ramu Patel S/o Shiv Prasad, Aged About 48 Years R/o Labour Camp, Durga Chowk, Ward No. 13, Jamul, Tahsil And District Durg Chhattisgarh.

 General Manager (Now Vice President), The Associated Cement Companies Limited, Registered Under Indian Companies Act with The Registrar of Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul 15 Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its Vice President I.M. Sharma.

---- Respondents WA No. 379 of 2018  Manohar Janghel S/o Hem Lal Janghel Aged About 55 Years R/o 77/4, Silpatti, Padmawatipur, Chhuikhadan, Rajnandgaon District Rajnandgaon Chhattisgarh.

---- Respondents WA No. 381 of 2018  Dhanraj Yadav S/o Devi Lal Yadav Aged About 61 Years R/o 64, Ward No. 35, Durga Mandir Labour Colony, Zone - 3, Khursipar Bhilai District Durg Chhattisgarh.

---- Respondents WA No. 386 of 2018  Sat Kuvar Patel W/o Bhimyya Aged About 60 Years R/o Ganesh Chowk, Labour Camp, Ward No. 12 , Jamul , Tahsil And District Durg Chhattisgarh.

 General Manager (Now Vice President), The Associated Cement Companies Limited, Registered Under Indian Companies Act with The Registrar of Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul 16 Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its Vice President I.M. Sharma.

---- Respondents WA No. 387 of 2018  Kamla Kant Ojha S/o Mahavir Prasad Ojha, Aged About 52 Years R/o 21, Rajeev Nagar, Chhavni Bhilai, Durg, District Durg Chhattisgarh.

---- Respondents WA No. 389 of 2018  A. V. Satyanarayana S/o Arikathota Surya Prakasha Rao Aged About 61 Years R/o 20-23-4/2, Kotha Palem, Ramalayam , Karvel Nagar, Vishkhapatnam , Andhara Pradesh.

---- Respondents WA No. 390 of 2018  Jhulu Ram Yadav S/o Jeevrakhan Yadav Aged About 67 Years R/o Lavkush Nagar, Ward No. 17, Jamul Cement Works Tahsil And District Chhattisgarh.

 General Manager (Now Vice President), The Associated Cement Companies Limited, Registered Under Indian Companies Act with The Registrar of Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul 17 Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its Vice President I.M. Sharma.

---- Respondents WA No. 391 of 2018  Ghanshyam Thakur S/o Dindayal Thakur Aged About 61 Years R/o Bajrang Para , Acc Jamul, Ward No. 6 , Jamul , Jamul Cement Works , Durg District Durg Chhattisgarh.

---- Respondents WA No. 393 of 2018  Sumitra Sahu D/o Dedha Sahu Aged About 60 Years R/o Durga Chowk , Jamul , Ward No. 8, Jamul , Jamul Cement Works, Durg District Durg Chhattisgarh.

---- Respondents WA No. 394 of 2018  Rekhuram Yadav S/o Sonau Ram Yadav, Aged About 56 Years R/o Bhagvat Chowk, Labour Camp, Ward No. 8, Jamul, Jamul Cement Works, Durg, District Durg Chhattisgarh.

 General Manager (Now Vice President), The Associated Cement Companies Limited, Registered Under Indian Companies Act with The Registrar of 18 Companies, Bombay, Registered, Office at Cement House 121, Maharshi Karve Road, Mumbai - 20 Carrying on Manufacture of Cement in the name of Jamul Cement Works, at Jamul, Tahsil and District Durg Chhattisgarh. Through its Vice President I.M. Sharma.

---- Respondents WA No. 395 of 2018  Krishna Sahu S/o Pusau Ram Sahu Aged About 47 Years R/o Aajad Chowk , Shivpuri , A Cc Jamul Ward No. 16 , Jamul Cement Works Durg District Durg Chhattisgarh.

---- Respondents WA No. 396 of 2018  Barati Thakur S/o Rajpal Thakur Aged About 45 Years R/o Durga Chowk, Near Jaitkham Ward No. 12, Labour Camp, Jamul, Tahsil And District Durg Chhattisgarh.

---- Respondents WA No. 397 of 2018  Arjun Lal Verma S/o S/o Salikram Verma Aged About 63 Years R/o Ganesh Chowk, Ward No. 12, Labour Camp, Jamul Tahsil And District- Durg, Chhattisgarh.

---- Respondents WA No. 398 of 2018  Bideshi Ram Sinha S/o S/o Bhondaram Sinha Aged About 51 Years R/o Labour Camp, Durga Chowk, Ward No. 8, Jamul, Tahsil And District Durg, Chhattisgarh.

---- Respondents WA No. 403 of 2018  Chovaram Sahu S/o Santram Sahu, Aged About 53 Years R/o Amusaiya Nagar Gali, Acc Jamul, Ward No. 2, Birebhat, Jamul Cement Works, Durg, District Durg Chhattisgarh.

---- Respondents WA No. 406 of 2018  Tekram Chouhan S/o S/o Ramsahay Aged About 64 Years R/o Bhagwat Chowk, Jamul Cement Works, Jamul Tahsil And District- Durg, Chhattisgarh.

 Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg Chhattisgarh.

---- Respondents WA No. 414 of 2018  Suresh Tandi S/o Dhaniram Tandi Aged About 58 Years R/o Ganesh Chowk Labour Camp Ward No. 12 Jamul, Tahsil And District Durg Chhattisgarh.

---- Respondents WA No. 417 of 2018  Tejram Sahu S/o S/o Gopal Sahu Aged About 47 Years R/o Durga Chowk,ward No. 12, Labour Camp, Jamul,tahsiland District- Durg, Chhattisgarh.

---- Respondents WA No. 419 of 2018  Ramu Singh Dhruw S/o Kholuam Dhruw, Aged About 62 Years R/o Ganesh Chowk, Ward No. 12, Labour Camp, Jamul, Tahsil And District Durg (C.G.)

---- Respondents WA No. 420 of 2018  Gajanand Yadav S/o S/o Bulkhu Yadav Aged About 57 Years R/o Ward No. 9, Thethwar Para, Acc Jamul, Jamul Cement Works, Durg, District- Durg (C.G.)

---- Respondents WA No. 425 of 2018  Manglu Thakur S/o Sukhi Ram Thakur Aged About 69 Years R/o Subhash Nagar , Ward No. 10 , Jamul District Durg Chhattisgarh.

---- Respondents WA No. 426 of 2018  Madhu Sahu Sukhchand Sahu, Aged About 49 Years R/o 1437, Ward No. 17, Rajiv Nagar, Chawani, Ie Bhilai, Durg, District Durg, Chhattisgarh.

---- Respondents WA No. 427 of 2018  Panchuram Patel S/o Aatma Ram Patel Aged About 67 Years R/o 60/12 , Ganesh Chowk , Labour Kemp, Jamul , Ward No. 12, Jamul Cement Works Durg District Durg Chhattisgarh.

---- Respondents WA No. 428 of 2018  Chandrika Prasad Patel S/o Amoli Ram Patel Aged About 50 Years R/o Ward No. 13, Luvkush Nagar, Acc Jamul, Jamul Cemet Works Durg District Durg Chhattisgarh.

---- Respondents WA No. 430 of 2018  Champalal Sharma S/o Raghunath Prasad, Aged About 64 Years R/o 3, Ward No. 36, Shikshak Colony, New Khursipar, Bhilai, Durg, District Durg Chhattisgarh.

 Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg Chhattisgarh.

---- Respondents WA No. 433 of 2018  Kishun Lal Sahu S/o S/o Sitaram Sahu Aged About 51 Years R/o Bhagwat Chowk, Ward No. 8, Acc Jamul, Labour Camp, Jamul, Tahsil And District- Durg, Chhattisgarh.

---- Respondents WA No. 466 of 2018  Hariram S/o S/o Bhangiram Aged About 67 Years R/o Ward No. 8, Jamul Cement Works, Jamul, Tahsil And District Durg, Chhattisgarh.

---- Respondents WA No. 467 of 2018  Dulari Sinha W/o Hirawan Sinha Aged About 53 Years R/o Maharana Pratap Ward No. 16, Jamul Tahsil And District Durg Chhattisgarh.

 Pragatisheel Cement Shramik Sangh Labour Camp, Jamul, Bhilai, District Durg Chhattisgarh.

---- Respondents and WA No. 488 of 2018  Panchu Gopal Sahu S/o H.N. Sahu, Aged About 61 Years R/o 1146-1147, Ward No. 14, Dhancha Bhawan, Pragti Nagar, Kurud, Jamul Cement Works, Durg, Tahsil And District Durg Chhattisgarh., District : Durg, Chhattisgarh

---- Respondents For Appellants : Shri Punit Ruparel, Advocate. For Respondents : Shri Yashwant Singh Thakur, Additional Advocate General.

Hon'ble Thottathil B. Radhakrishnan, Chief Justice Hon'ble Shri Justice Parth Prateem Sahu Order on Board Per Thottathil B. Radhakrishnan, Chief Justice 18.06.2018 Similar matters were considered and decided as per common order dated 02.05.2018 passed in Writ Appeal No.212 of 2018 (Jeevan Nishad versus The State of Chhattisgarh & Others) and connections. These matters are also ordered in terms of the orders and directions contained in that common order.

                                   Sd/-                                                     Sd/-

                   (Thottathil B. Radhakrishnan)                                  (Parth Prateem Sahu)
                           Chief Justice                                                  Judge
Chandra

Legal Document View

Unlock Advanced Research with PRISMAI

Chattisgarh High Court

Kali Ram Sinha vs The State Of Chhattisgarh 112 ... on 18 June, 2018

Bench: Thottathil B. Radhakrishnan, Parth Prateem Sahu