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[Cites 0, Cited by 0] [Section 236] [Entire Act]

State of Goa - Subsection

Section 236(2) in Goa Prisons Rules, 2006

(2)A batch of prisoners sentenced to a term not exceeding three months working outside the prison, shall not consist of more than 20 prisoners.Explanation. - For the purposes of this rule and rule 237 the expression "outside a prison" includes any part of such appurtenant premises as are at a distance of 185 meters or more from the main entrance gate of the prison building.