Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Meghalaya - Subsection Section 31(2)(viii) in The Meghalaya School Education Act, 1981 (viii)the conditions under which aid may be granted to recognised schools, and on the violation of which aid may be stopped, reduced or suspended :