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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983

(b)"Sawing", with its grammatical variations, means an operation in timber is converted by saw mill machiner, hand saws or any other saws, into usable sizes.