Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(v) in The U.P. Direct Recruitment through Public Service Commission Preliminary Examination Rules, 1986 (v)"Service Rules" means the rules and Government orders governing the service and include the rules prescribing method of recruitment for post;
