Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(20) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(20)to recognize and maintain for any purpose, either in whole or in part, any institution on such terms and conditions as may from time to time be prescribed by Statutes and to withdraw such recognition;