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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(n) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(n)"Qualified Candidate" means the candidate who has appeared for the Common Entrance Test for admission into related professional Course and has been assigned ranking in the Common Merit List as per Rule 5/11 of the Andhra Pradesh Planning and Architecture Common Entrance Test (PACET/ PACET-AC) for entry into 5 year B. Arch and 4 year B. Planning and other related courses Rules, 2004.