Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 36 in The West Bengal Factories (Exemption) Rules, 1982 36. the India Government Silver Refinery, on work connected with the treatment of quarternery alloy and refining of silver and/or copper by electrolytic process;
