Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(2)(vi) in The Legal Practitioners' Fees Rules, 1973 (vi)if the amount or value exceeds Rs. 1,00,000.00, on Rs. 1.00.000.00 as above, and on the remainder at 1 per cent.