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State of Uttar Pradesh - Section

Section 16 in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000

16. Protection of action taken in good faith.

- No suit, prosecution or other legal proceeding shall lie against the State Government, the local authority or any other person for anything which is in good faith done or intended to be done in pursuance of the provisions of this Act or any rule nude thereunder.