Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 4 in Punjab Dairy Development Board Act, 2000 4. Headquarters. - The Board shall have its headquarters at Chandigarh or at such other place, as may be notified by the State Government in the Official Gazette.
