Rajasthan High Court - Jaipur
Central Bureau Of Investigation vs Ravi Bansal S/O Shri Kulwant Bansal on 2 August, 2021
Author: Manoj Kumar Vyas
Bench: Manoj Kumar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Revision Petition No. 1115/2020
Central Bureau Of Investigation
----Petitioner
Versus
Ravi Bansal S/o Shri Kulwant Bansal
----Respondent
For Petitioner(s) : Mr. Ashwini Kumar Sharma, Advocate through VC For Respondent(s) : Mr. Imran Khan, PP HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 02/08/2021 Issue notice of the petition as well as application under Section 5 of the Limitation Act, 1963 to respondents, returnable within four weeks.
Necessary requisites be filed within a week.
List after four weeks.
(MANOJ KUMAR VYAS),J Pooja /31 (Downloaded on 04/08/2021 at 09:47:02 PM) Powered by TCPDF (www.tcpdf.org)