Punjab-Haryana High Court
Ntpc vs Padam Singh And Ors on 1 August, 2016
116
C.M.No.14598-CII-2016 in
CR No.3976 of 2016
National Thermal Power Corporation Limited (NTPC), Faridabad
vs.
Padam Singh and others
Present: Mr. Ajay Jain, Advocate,
for the applicant/petitioner.
***
The application is allowed, subject to all just exceptions.
Correct memo of parties is taken on record.
(AMIT RAWAL) JUDGE August 01, 2016 savita 1 of 1 ::: Downloaded on - 14-09-2016 02:18:37 :::