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[Cites 0, Cited by 0] [Section 399(1)] [Section 399] [Entire Act]

NCT Delhi - Subsection

Section 399(1)(c) in The Delhi Municipal Corporation Act, 1957

(c)require that any dog which has not been registered or which is not wearing such token shall, if found in any public place, be detained at a place set apart for the purpose; and