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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1)(c) in Rules Made Under Bengal Ferries Act, 1885

(c)the number and description of boats to be maintained, the strength of the crew to be employed on each, and the maximum number of passengers, animals, vehicles and the bulk or weight of goods each is authorised to carry;