Supreme Court - Daily Orders
S M Kannappa Automobiles Pvt Ltd vs Bhupinder Rai on 12 August, 2025
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.33 COURT NO.3 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos. 10978-10979/2022
[Arising out of impugned final judgment and order dated 04-03-2022
in COMPA No. 8/2014 04-03-2022 in COMPA No. 10/2014 passed by the
High Court of Karnataka at Bengaluru]
S M KANNAPPA AUTOMOBILES PVT LTD & ORS. Petitioner(s)
VERSUS
BHUPINDER RAI & ORS. Respondent(s)
(IA No. 86850/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)
WITH
SLP(C) No. 10763-10764/2022 (IV-A)
(IA No. 85711/2022 - PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 12-08-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE VIJAY BISHNOI
For Petitioner(s) :
Mr. C.A. Sundaram, Sr. Adv.
Mr. Amit Agrawal, AOR
Mr. Rahul Kukreja, Adv.
Ms. Sana Jain, Adv.
Ms. Pritha Srikumar Iyer, AOR
Mr. Dhruv Mehta, Sr. Adv.
Mr. Arun Sri Kumar, Adv.
Ms. Anwesha Singh, Adv.
Ms. Ishita Jain, Adv.
For Respondent(s) :
Mr. S.S. Naganand, Sr. Adv.
Mr. Pai Amit, AOR
Ms. Pankhuri Bhardwaj, Adv.
Signature Not Verified
Mr. Abhiyudaya Vats, Adv.
Digitally signed by
NIDHI AHUJA
Date: 2025.08.14
Ms. Merin Francis, Adv.
17:16:07 IST
Reason:
Mr. Amit Agrawal, AOR
Mr. Rahul Kukreja, Adv.
1
SLP (C) Nos. 10978-10979/2022 etc.
Ms. Sana Jain, Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Arun Sri Kumar, Adv.
Ms. Anwesha Singh, Adv.
Ms. Ishita Jain, Adv.
Ms. Pritha Srikumar Iyer, AOR
UPON hearing the counsel the Court made the following
O R D E R
1) List after two weeks.
2) Interim order to continue till the next date of listing.
(NIDHI AHUJA) (NAND KISHOR) AR-cum-PS ASSISTANT REGISTRAR 2