Supreme Court - Daily Orders
Pankaj Kumar Mandal vs Union Of India on 13 March, 2023
Bench: V. Ramasubramanian, Pankaj Mithal
W.P.(C) No. 988/2022 etc.
ITEM NO.49 COURT NO.15 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 988/2022
PANKAJ KUMAR MANDAL & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 30498/2023 - APPLICATION FOR PERMISSION
IA No. 170318/2022 - STAY APPLICATION)
WITH
W.P.(C) No. 1045/2022 (X)
(FOR STAY APPLICATION ON IA 179910/2022
IA No. 179910/2022 - STAY APPLICATION)
W.P.(C) No. 1058/2022 (PIL-W)
([FOR STAY APPLICATION ON IA 183805/2022
IA No. 183805/2022 - STAY APPLICATION)
Date : 13-03-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s)
Ms. G. Indira, AOR
Mr. P.Wilson, Sr. Adv.
Mr. K.v.jagdishvaran, Adv.
Mr. Gandeepan, Adv.
Mr. Harnaman Singh, Adv.
Mr. Ashwini Kumar, Adv.
Ms. Ameena Rehamani Shaik, Adv.
Mr. Apoorv, Adv.
Signature Not Verified
Mr. Prashant Bhushan, AOR
Digitally signed by
Ms. Ria Yadav, Adv.
SONIA BHASIN
Date: 2023.03.15
16:39:03 IST
Reason:
For Respondent(s)
1
W.P.(C) No. 988/2022 etc.
Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Ms. Shivika Mehra, Adv.
Mr. Padmesh Mishra, Adv.
Mr. Arkaj Kumar, Adv.
Ms. Chitrangda Rashtrawara, Adv.
Mr. Krishna Dev Jagarlamudi, AOR
Mr. N Sai Kaushal, Adv.
Ms. Inderdeep Kaur Raina, Adv.
Mr. Aaditya Mishra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The respondents shall file their counter affidavits within a period of three weeks. The petitioners shall file rejoinder affidavit, if any, within two weeks thereafter.
List on 02.05.2023.
(SONIA BHASIN) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) 2