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Supreme Court - Daily Orders

Pankaj Kumar Mandal vs Union Of India on 13 March, 2023

Bench: V. Ramasubramanian, Pankaj Mithal

                                                                   W.P.(C) No. 988/2022 etc.




     ITEM NO.49                          COURT NO.15                SECTION X

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)             No(s).    988/2022

     PANKAJ KUMAR MANDAL & ORS.                                     Petitioner(s)

                                                  VERSUS

     UNION OF INDIA & ORS.                                          Respondent(s)


     (IA No. 30498/2023 - APPLICATION FOR PERMISSION
      IA No. 170318/2022 - STAY APPLICATION)

     WITH
     W.P.(C) No. 1045/2022 (X)
     (FOR STAY APPLICATION ON IA 179910/2022
     IA No. 179910/2022 - STAY APPLICATION)

     W.P.(C) No. 1058/2022 (PIL-W)
     ([FOR STAY APPLICATION ON IA 183805/2022
     IA No. 183805/2022 - STAY APPLICATION)

     Date : 13-03-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
                         HON'BLE MR. JUSTICE PANKAJ MITHAL


     For Petitioner(s)
                                   Ms. G. Indira, AOR
                                   Mr. P.Wilson, Sr. Adv.
                                   Mr. K.v.jagdishvaran, Adv.
                                   Mr. Gandeepan, Adv.
                                   Mr. Harnaman Singh, Adv.
                                   Mr. Ashwini Kumar, Adv.
                                   Ms. Ameena Rehamani Shaik, Adv.
                                   Mr. Apoorv, Adv.


Signature Not Verified
                                   Mr. Prashant Bhushan, AOR
Digitally signed by
                                   Ms. Ria Yadav, Adv.
SONIA BHASIN
Date: 2023.03.15
16:39:03 IST
Reason:



     For Respondent(s)


                                                                                          1
                                                          W.P.(C) No. 988/2022 etc.




                       Ms. Aishwarya Bhati, A.S.G.
                       Mr. Gurmeet Singh Makker, AOR
                       Ms. Shivika Mehra, Adv.
                       Mr. Padmesh Mishra, Adv.
                       Mr. Arkaj Kumar, Adv.
                       Ms. Chitrangda Rashtrawara, Adv.


                       Mr. Krishna Dev Jagarlamudi, AOR
                       Mr. N Sai Kaushal, Adv.
                       Ms. Inderdeep Kaur Raina, Adv.
                       Mr. Aaditya Mishra, Adv.



              UPON hearing the counsel the Court made the following
                                O R D E R

The respondents shall file their counter affidavits within a period of three weeks. The petitioners shall file rejoinder affidavit, if any, within two weeks thereafter.

List on 02.05.2023.

(SONIA BHASIN) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) 2