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State of Odisha - Section

Section 229 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

229. First Aid Boxes.

- The employer shall ensure at a construction site of a building or other construction work that :-
(a)Sufficient number of first aid boxes or cupboard are provided and maintained for providing first aid to the building workers;
(b)Every first aid box or cupboard is distinctly marked. "First Aid" and is equipped with the articles specified in Schedule III;
(c)Nothing except appliances or requisites for first-aid box of cupboard and such box or cupboard is so kept as to protect it against contamination by dust or other foreign matter and against penetration of moisture and such box or cupboard is kept in the charge of person trained in first aid and is always readily available during working hours.