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Union of India - Section

Section 66 in The Navy (Pension) Regulations, 1964

66. When payment of brothers' and sisters' pension ceases.

- Payment of special pension grated to the brothers and sisters of a deceased officer shall cease under the conditions laid down for the.cessation of ordinary rate of children's allowance in regulation 64. It may be continued after the age of eighteen years under the same conditions as for children if they are incapable of self-support by reason of a mental or physical infirmity.