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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Odisha - Subsection

Section 62(2)(c) in The Orissa Housing Board Act, 1968

(c)the form of annual housing programme, budget and schedule of staff of officers and employees, particulars of housing scheme and other particulars to be contained in the programme under Section 19;