Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Manipur - Subsection Section 28(2) in The Manipur Highways Act, 1979 (2)One of the members of the Board shall be a Highway Engineer, a second Town Planner with knowledge of architecture, and a third with experience in land valuation.
