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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Bihar - Subsection

Section 85(6) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(6)The District Child Protection Unit or State Child Protection Unit or any other designated training institute shall provide regular training and such orientation as may be necessary, to the Special Juvenile Police Officers and other persons associated with the handling of child related matters. It shall be mandatory for the Special Juvenile Police Officers and Child Welfare Officer to undertake the trainings.