Karnataka High Court
Bharata Punarutthana Trust vs The Ministry Of Home Affairs on 30 October, 2017
Author: P.S.Dinesh Kumar
Bench: P.S.Dinesh Kumar
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WP No.48383/2017
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 30TH DAY OF OCTOBER 2017
PRESENT
THE HON'BLE MR.H.G.RAMESH
ACTING CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR
WRIT PETITION NO.48383/2017 (GM-RES-PIL)
BETWEEN:
BHARATA PUNARUTTHANA TRUST
NO.116/6, 3RD FLOOR
BEHIND UNION BANK
MALLESHWARAM 11TH CROSS ROAD
BENGALURU-560003
REPRESENTED BY
SECRETARY & TRUSTEE ...PETITIONER
(BY SRI KIRAN B S, ADVOCATE)
AND:
1. THE MINISTRY OF HOME AFFAIRS
(FOREIGNERS DIVISION)
GOVERNMENT OF INDIA
NORTH BLOCK
CENTRAL SECRETARIAT
NEW DELHI
REPRESENTED BY ITS SECRETARY
2. THE MINISTRY OF EXTERNAL AFFAIRS
(CONSULAR, PASSPORT & VISA DIVISION)
GOVERNMENT OF INDIA
PATIALA HOUSE
INDIA GATE
NEW DELHI-110001
REP BY ITS SECRETARY
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WP No.48383/2017
3. THE HOME DEPARTMENT
STATE OF KARNATAKA
ROOM NO.141, 142, I FLOOR
VIKASA SOUDHA
BENGALURU-560001
REPRESENTED BY ITS
ADDITIONAL CHIEF SECRETARY
4. APOSTLE GUILLERMO MALDONADO
MAJOR
C/O WINGS GROUP OF COMPANIES
NO.236, 5TH MAIN, 2ND BLOCK
HRBR LAYOUT
KALYAN NAGAR
BENGALURU-560043
5. THE FOREIGNERS REGIONAL
REGISTRATION OFFICER
5TH FLOOR, 'A' BLOCK
TTMC, BMTC BUS STAND BUILDING
K.H.ROAD
SHANTHINAGAR
BENGALURU-560027
6. THE POLICE COMMISSIONER
NO.1, INFANTRY ROAD
BENGALURU-560001 ...RESPONDENTS
(GOVERNMENT ADVOCATE &
ADDITIONAL SOLICITOR GENERAL ARE SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT
RESPONDENT NO.3 AND/OR RESPONDENT NO.6 AND/OR
APPROPRIATE POLICE AUTHORITIES TO FILE A FIRST
INFORMATION REPORT FOR [LIKELY] OFFENCES UNDER
SECTION 295A OF THE INDIAN PENAL CODE, 1860 AND
INFRINGEMENT OF OTHER APPLICABLE LAWS AND RULES
AGAINST RESPONDENT NO.4 ETC.
THIS WRIT PETITION COMING ON FOR PRELIMINARY
HEARING, THIS DAY, THE ACTING CHIEF JUSTICE MADE THE
FOLLOWING:
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WP No.48383/2017
ORDER
Ag.CJ (Oral):
Learned counsel appearing for the petitioner submits that the writ petition does not survive for consideration. It is accordingly disposed of.
Sd/-
ACTING CHIEF JUSTICE Sd/-
JUDGE bkv