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[Cites 0, Cited by 0] [Section 85(4)] [Section 85] [Entire Act]

State of Tamilnadu - Subsection

Section 85(4)(d) in Tamil Nadu Panchayats Act, 1994

(d)furnish to the Panchayat Union Council such periodical reports regarding the progress made in carrying out the resolutions of that body and in the collection of taxes as the council may direct;