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State Of Up Thr. Secretary vs Dharmendra Kumar Upadhyaya And Ors Etc on 6 September, 2016

     ITEM NO.75                             REGISTRAR COURT. 1                      SECTION XI

                                    S U P R E M E C O U R T O F             I N D I A
                                            RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Civil Appeal                  No(s).    3761-3763/2016

     STATE OF UP                                                                  Appellant(s)

                                                         VERSUS

     DHARMENDRA KUMAR UPADHYAYA & ORS ETC                                         Respondent(s)

     Date : 06/09/2016 These appeals were called on for hearing today.


     For Appellant(s)
                                            Ms. Pallavi Pratap, Adv.
                                            Mr. Rajiv Yadav,Adv.


     For Respondent(s)
                                            Mr.   Jamshed Bey, Adv.
                                            Mr.   Ajay Kumar Talesara,Adv.
                                            Mr.   Mohd. Muztaba, Adv.
                                            Ms.   Asha Gopalan Nair,Adv.

               UPON hearing the counsel the Court made the following
                                  O R D E R

C.A. No.3761 and 3763/2016 Respondent Nos.1 and 2 are duly represented. None appears for respondent Nos.3 to 5, despite due service.

Respondent No.1 is duly represented. None appears for respondent Nos.2 to 4, despite due service.

Statement of case be filed in all the matters within the statutory period.

Registry to process the matter for listing immediately Signature Not Verified thereafter before the Hon'ble Court.

(PAWAN DEV KOTWAL) Registrar