Section 3(2) in Orissa Zilla Parishad Election Rules, 1994
(2)[ The Government shall, by one or more notifications, published in the official gazette on such date or dates as may be recommended by the Commissioner, call upon the Parishad constituencies to elect members of the Parishad in accordance with the Provisions of the Act and these Rules.] [Substituted O.G.E. No. 1265 Of 1995.]
