Tripura High Court
Parimal Das And Ors vs Oil And Natural Gas Corp. Ltd. And Ors on 23 August, 2018
Author: S. Talapatra
Bench: S. Talapatra
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
IA No.1 of 2018
In FAO No.1 of 2018
Parimal Das and Ors.
----Applicant(s)
Versus
Oil and Natural Gas Corp. Ltd. and Ors.
----Respondent(s)
For Applicant(s) : Mr. Somik Deb, Adv. For Respondent(s) : Mr. R. Dasgupta, Adv.
HON'BLE MR. JUSTICE S. TALAPATRA Order 23/08/2018 At the request of Mr. R. Dasgupta, learned counsel appearing for the respondent No.1, list this matter on 03.10.2018.
In the meanwhile, the respondents may file their objection, if any.
Mr. Somik Deb, learned counsel appears for the applicants.
JUDGE Moumita