Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act] State of Bihar - Subsection Section 29(1)(a) in The Aryabhatta Knowledge University Act, 2008 (a)the admission and enrolment of students to the University and institutions maintained by or admitted to the privileges of the University;