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[Cites 0, Cited by 0] [Section 2(1A)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1A)(b) in The Tamil Nadu Agricultural Labourer Fair Wages Act, 1969

(b)a person engaged in the household work of the land owner or for cleaning cattle-yard, or for storing manure at the backyard of the house;]