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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(2)(d) in Haryana Panchayati Raj Election Rules, 1994

(d)every Gram Panchayat within the block concerned.
(ii)In relation to Panchayat Samiti the notice shall be exhibited on the notice board of -