Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 24(1)] [Section 24] [Entire Act] Madras Presidency - Subsection Section 24(1)(b) in The Madras City Police Act, 1888 (b)any Police Officer may arrest without a warrant any person committing in his presence any offence made punishable by this Act.