Punjab-Haryana High Court
State Of Haryana vs Vijay Kumar Mittal And Another on 21 August, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 2437 OF 2009 (O&M)
Date of Decision 21.08.2013
State of Haryana ..............Appellant
Versus
Vijay Kumar Mittal and another ...........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present :Mr. H. S. Hooda, Advocate General Haryana with
Mr. Roopak Bansal, Addl. Advocate General, Haryana.
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.5823 of 2008, titled as Santosh Devi and others Versus State of Haryana and another.
21.08.2013 (RAJESH BINDAL)
anju JUDGE
Anju
2013.09.11 12:02
I attest to the accuracy and
integrity of this document