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State of Rajasthan - Section

Section 99 in The Rajasthan District Boards Act, 1954

99. Power of Board to co-operate with other authorities and to assist institutions not managed by it.

- A Board may also -
(a)unite with any other Board or other local authority in works or undertakings which benefit all the areas controlled by such authorities, and
(b)contribute to any work or institution from which the district benefits, although such work or institution is undertaken or maintained outside the district or included in any Municipality.