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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(4) in The Goa State Commission for Backward Classes Rules, 1997

(4)Other Deposits
(i)Security
Deposit
(ii)Earnest
Money Deposit
(C)Remittance Receipts
(i)GPF/CPF
etc. recoveries from deputationists
(ii)Licence
Fee
(iii)Income
Tax
(iv)Central
Govt. Health Scheme
(v)Postal
Life Insurance
(vi)Central
Govt. Employee's Group Insurance Scheme
(ii)Non-Recurring
(B)Non-Plan
(i)Recurring
(ii)Non-Recurring
(a)Revenue Receipts
Other Receipts
(i)Miscellaneous Receipts
(ii)Fees if
any, charged by the Commission
(iii)Sale of
Publications
(b)Debt/ Deposit Receipts
Provident Fund/ Other Contributions