Nirmal Bang Security Pvt. Ltd vs Nitin Kumar Soni on 13 July, 2015

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Madhya Pradesh High Court

Nirmal Bang Security Pvt. Ltd vs Nitin Kumar Soni on 13 July, 2015

WP-10750-2015

(NIRMAL BANG SECURITY PVT. LTD Vs NITIN KUMAR SONI)
1 3-07-20

1 5 As prayed by learned counsel for the petitioner, list in the next week.

(KE SHAV KUMAR TRIVEDI) J UD GE