Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 323A(2)] [Section 323A] [Entire Act]

Union of India - Subsection

Section 323A(2)(b) in Constitution of India, 1950

(b)specify the jurisdiction, powers (including the power to punish for contempt) and authority which may be exercised by each of the said tribunals;