Gujarat High Court
Special Land Acquisition Officer & vs Thakor Ambaramji Mohanji on 1 July, 2009
Author: Mohit S. Shah
Bench: Mohit S. Shah
FA/250020/2009 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL No. 2500 of 2009
To
FIRST APPEAL No. 2512 of 2009
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SPECIAL LAND ACQUISITION OFFICER & 1 - Appellant(s)
Versus
THAKOR AMBARAMJI MOHANJI - Defendant(s)
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Appearance :
MR UMESH A TRIVEDI, ADDL. GOVERNMENT PLEADER for Appellant(s) : 1 - 2.
None for Defendant(s) : 1,
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CORAM : HONOURABLE MR. JUSTICE MOHIT S. SHAH
and
HONOURABLE MR.JUSTICE K.M.THAKER
Date : 01/07/2009
COMMON ORAL ORDER
(Per : HONOURABLE MR. JUSTICE MOHIT S. SHAH) The appeals are admitted and shall be listed for final hearing on 22.7.2009.
(MOHIT S. SHAH, J.) (K.M. THAKER, J.) mrpandya*