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Gujarat High Court

Special Land Acquisition Officer & vs Thakor Ambaramji Mohanji on 1 July, 2009

Author: Mohit S. Shah

Bench: Mohit S. Shah

FA/250020/2009                        1/1                             ORDER


             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       FIRST APPEAL No. 2500 of 2009
                                   To
                       FIRST APPEAL No. 2512 of 2009

=========================================
   SPECIAL LAND ACQUISITION OFFICER & 1 - Appellant(s)
                        Versus
       THAKOR AMBARAMJI MOHANJI - Defendant(s)
=========================================
Appearance :
MR UMESH A TRIVEDI, ADDL. GOVERNMENT PLEADER for Appellant(s) : 1 - 2.
None for Defendant(s) : 1,
=========================================
              CORAM : HONOURABLE MR. JUSTICE MOHIT S. SHAH

                         and

                         HONOURABLE MR.JUSTICE K.M.THAKER



                             Date : 01/07/2009
                           COMMON ORAL ORDER

(Per : HONOURABLE MR. JUSTICE MOHIT S. SHAH) The appeals are admitted and shall be listed for final hearing on 22.7.2009.

(MOHIT S. SHAH, J.) (K.M. THAKER, J.) mrpandya*