Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 74 in The Jharkhand Agricultural Produce Markets Rules, 2000 74. Works to be included in the budget. - Any works upto Rs. 10,000 shall be approved by the Market Committee and the works above Rs. 10,000 by the Board.
