Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Article 371J(1)] [Article 371J] [Constitution]

Constitution Subarticle

Article 371J(1)(b) in Constitution of India

(b)equitable allocation of funds for developmental expenditure over the said region, subject to the requirements of the State as a whole; and