Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(1) in The Guwahati Building Construction (Regulation) Act, 2010 (1)“alley” means a public thoroughfare, which affords only a secondary means of access to abutting property and not intended for general traffic circulation;
