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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(xi) in University of Horticultural Sciences Act, 2009

(xi)One Horticulture Scientist of eminence from outside the State Horticultural Universities or from Indian Institute of Science or ICAR institutes nominated by the Vice-Chancellor in respect of any meeting for availing the benefit of their specialized knowledge;