Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Entire Act] NCT Delhi - Section Section 53 in The Delhi Rent Control Act, 1958 53. Amendment of the Delhi Tenants Temporary Protection Act, 1956. - [Rep. by The Repealing and Amending Act, 1960 (58 of 1960), sec. 2 and Sch. I.]
