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State of Assam - Section

Section 4 in The Assam Factories Service Rules, 1990

4. Strength of service.

- The number of posts of each category shall be such as determined by the Governor from time to time. The number of posts of each category on the date of commencement of these rules shall be as shown in Schedule I : provided that the Governor may hold in abeyance any post as and when considered necessary.