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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(1)(b) in Agriculture University, Kota Act, 2013

(b)to be examined by the University and if on the results of such examination he qualifies, be entitled to be conferred a corresponding degree or diploma or certificate of the University ; and