Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 41 in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964 41. Application. - These Rules shall not apply to the schools established and administered by the minorities whether based on religion or language.
