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[Cites 0, Cited by 0] [Section 107B(2)] [Section 107B] [Entire Act]

State of Maharashtra - Subsection

Section 107B(2)(a) in The Maharashtra Prohibition Act

(a)fails to furnish any information or produce any accounts or other documents in compliance with an order made under clause (a) of sub-section (2) or furnishes false information or produces false accounts or documents, or