Supreme Court - Daily Orders
The Deputy Commissioner Of Income Tax ... vs Control Risks India Pvt Ltd on 16 March, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.28 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 7090/2018
(Arising out of impugned final judgment and order dated 27-07-2017
in WP(C) No. 5722/2017 passed by the High Court of Delhi at New
Delhi)
THE DEPUTY COMMISSIONER OF INCOME TAX DELHI Petitioner(s)
VERSUS
CONTROL RISKS INDIA PVT. LTD. Respondent(s)
(With IA No.31765/2018-CONDONATION OF DELAY IN FILING)
Date : 16-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Arijit Prasad, Adv.
Mr. Ravi Shanker Kumar, Adv.
Ms. Priyambica M. Jha, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2018.03.17 10:30:10 IST Reason: