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Supreme Court - Daily Orders

The Deputy Commissioner Of Income Tax ... vs Control Risks India Pvt Ltd on 16 March, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.28                            COURT NO.5                SECTION XIV

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No. 7090/2018

     (Arising out of impugned final judgment and order dated 27-07-2017
     in WP(C) No. 5722/2017 passed by the High Court of Delhi at New
     Delhi)

     THE DEPUTY COMMISSIONER OF INCOME TAX DELHI                      Petitioner(s)

                                                  VERSUS

     CONTROL RISKS INDIA PVT. LTD.                                    Respondent(s)

     (With IA No.31765/2018-CONDONATION OF DELAY IN FILING)

     Date : 16-03-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)
                                   Mr. Arijit Prasad, Adv.
                                   Mr. Ravi Shanker Kumar, Adv.
                                   Ms. Priyambica M. Jha, Adv.
                                   Mrs. Anil Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

The special leave petition is dismissed.

(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2018.03.17 10:30:10 IST Reason: