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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4)(a) in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1980

(a)the rent for the fasli year 1382 in three equal instalments as specified below:-
(i)the first instalment, on or before the [30th June 1981] [Substituted by the Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1981 (Tamil Nadu Act 31 of 1981).];
(ii)the second instalment, on or before the [31st March 1982] [Substituted by the Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1981 (Tamil Nadu Act 31 of 1981)];
(iii)the third instalment, on or before the 30th June 1982; and